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State of Andhra Pradesh - Section

Section 153 in Reductions and Remissions (Andhra Pradesh)

153.

The notification regarding reduction of Stamp duty payable under Article 6(B) of Schedule IA issued in G.O.Ms.No.568, Revenue (Registration-I) Department, dated the 1st April, 2008 revoked in G.O. Ms. No. 1168, Rev. (R. I) Dated 15.09.2010.