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State of Chattisgarh - Section

Section 12 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

12. Record of Service.

- The Bank shall maintain the service record of an officer or employee, as the case may be, and shall keep at such place or places and in such form and shall contain such information as the Board may, from time to time, specify in this behalf.