Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(i) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017 (i)the conditions of residence of students of the Institute and the levying of fees for residence in the halls and hostels and of other charges;
