Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(e) in Andhra Pradesh Sports Authorities Act, 1988

(e)all monies received by or on its behalf from any local authority, public corporations, public companies, public and philanthropists or person by way of grants, endowments, trusts, gifts or deposits or in any form;