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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(10)(b) in Orissa Zilla Parishad Election Rules, 1994

(b)If the Election Officer is satisfied that the candidate does not suffer from any disqualification under Section 33, he shall accept the nomination as valid.