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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(d) in Haryana Backward Classes (Reservation in Services and Admissions in Educational Institutions) Act, 2016

(d)"creamy layer" means such class of persons within the Backward Classes as the State Government may, by notification in the Official Gazette specify for the purposes of this Act;