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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 61(2)(f) in Arunachal Pradesh Goods Tax Act, 2005

(f)make a note or any inventory of any such money or goods found as a result of such search or place marks of identification on such goods; and