Himachal Pradesh High Court
Dinesh Verma vs . State Of H.P. And Others on 10 October, 2022
Bench: Sabina, Sushil Kukreja
Dinesh Verma vs. State of H.P. and others CWP No.7010 of 2022 .
10.10.2022 Present: Ms. Babita Chauhan, Advocate on behalf of Mr. A.K. Gupta, Advocate, for the petitioner. Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of all the respondents and seeks time to file reply.
List with CWP No.6388 of 2022.
( Sabina ) Judge ( Sushil Kukreja ) October 10, 2022 (KS) Judge ::: Downloaded on - 10/10/2022 20:03:07 :::CIS