Section 4(2)(d) in Tamil Nadu Fiscal Responsibility Act, 2003

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(d) in Tamil Nadu Fiscal Responsibility Act, 2003

(d)cap the risk weighted guarantees to seventy-five per cent, of total revenue receipt in the preceding year or at seven and half per cent, of the Gross State Domestic Product, whichever is lower.]

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State of Tamilnadu - Subsection

Section 4(2)(d) in Tamil Nadu Fiscal Responsibility Act, 2003