Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(2B) in The Karnataka Electricity (Taxation on Consumption or Sale) Act, 1959 (2B)'Inspecting Officer' means any officer appointed by the State Government as Inspecting Officer under section 6 of this Act)].
