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Punjab-Haryana High Court

Lal Chand And Others vs Land Acquisition Collector And Another on 29 January, 2014

Author: Sabina

Bench: Sabina

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

           237                                      RFA No. 561 of 2011
                                               Date of decision : 29.1.2014


           Lal Chand and others

                                                               ..... Appellants
                               versus

           Land Acquisition Collector and another

                                                               ..... Respondents

           Coram:              Hon'ble Mrs. Justice Sabina

           Present:            Mr. Vikas Bishnoi, Advocate
                               for the appellants.

                               Mr.P.S.Mattewal, Addl.A.G.Punjab.
                                    ***
           Sabina, J.

For orders see RFA No. 2528 of 2013.

(SABINA) JUDGE January 29, 2014 anita Devi Anita 2014.02.05 10:52 I am approving this document Chandigarh