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State of Goa - Section

Section 46 in Goa Prisons Rules, 2006

46. Duties of the jail guard on Sentry duty.

(1)A Jail Guard on sentry duty shall firmly enforce the order given to him without any discrimination.
(2)It shall be the duty of every jail guard on sentry duty to protect at all costs the stores, arms, ammunition and Government property entrusted to his charge.