Allahabad High Court
M/S United India Insurance Co. Ltd. ... vs Smt. Sheela & Another on 21 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL FROM ORDER NO. - 1691 of 2008 Petitioner :- M/S United India Insurance Co. Ltd. Thru' Divl. Manager Respondent :- Smt. Sheela & Another Petitioner Counsel :- Ajay Singh Respondent Counsel :- S.D. Ojha Hon'ble Saniav Misra.J.
As requested by Sri Ajay Singh, learned counsel for the appellant, the appeal is passed over. Order Date :- 21.1.2010 Lbm/--