Section 77(2)(u) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

(u)The form, time and procedure to be followed in preparation of annual report by the board under sub-section (1) of section 48.

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