Bombay High Court
The Commissioner Of Central Gst And ... vs Shreeji Aluminium Pvt. Ltd. And The ... on 16 August, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 106 OF 2019
Commissioner Of Central Excise, Customs And ....Petitioner
Service Tax, Vapi
V/S
Babhubhai Kanjibhai Patle ....Respondent
WITH NOTICE OF MOTION (APPEALS) NO. 1016 OF 2018 In NOTICE OF MOTION (APPEALS) 528 OF 2018 The Commissioner Of Central Gst And Central ....Petitioner Excise, Daman Commissionerate V/S Shreeji Aluminium Pvt. Ltd. And The ....Respondent Commissioner Of Cgst And Central Excise, Daman Commissionera Pradeep S. Jetly i/b. Shalaka Gujar for Appellant Rajiv Narula i/b. Jhangiani Naruala & Associates for Respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 16th August, 2019 P.C. :
Mentioned at 2 pm. Mr. Narula seeks accommodation. Upon his request to be taken up on 23rd August, 2019.
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