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Bombay High Court

Anax Industries Private Limited And Anr vs The State Of Maharashtra Thr Its ... on 13 August, 2025

Neeta Sawant                                 202-WP-5773-2008&WP-4618-2025 (CIVIL).docx

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CIVIL APPELLATE JURISDICTION
                         WRIT PETITION NO. 5773 OF 2008


Bilcare Limited and Ors.                                             .....Petitioners
        : Versus :
State of Maharashtra through Industries,
Energy and Labour Department and Ors.                                ....Respondents


                                          WITH
                         WRIT PETITION NO. 4618 OF 2025


Anax Industries Private Ltd.
and others                                                           .....Petitioners
        : Versus :
The State of Maharashtra through
its Secretary to the Industries, Energy and
Labour Department and Ors.                                           ....Respondents




Mr. G.S. Godbole,Senior Advocate with Mr. Parag Kabadi, Ms. Drishti
Gudhaka i/b DSK Legal, for Petitioners in both petitions.
Mrs. Neha S. Bhide, Government Pleader with Mr. O. A. Chandurkar,
Additional Government Pleader with Mrs. Gauri Raghuwanshi, AGP for
Respondent Nos. 1,4 and 5-State in Writ Petition No. 5773 of 2008 and for
Respondent Nos. 1, 3, 4 and 5-State in Writ Petition No.4618 of 2025.
Ms. Shehnaz V. Bharucha i/b A.A. Ansari, for Respondent No.2 in Writ
Petition No. 5773 of 2008.
Ms. Shyamali Gadre (through V.C.) with A. Kulkarni i/b Little & Co., for
Respondent No.3-MIDC in Writ Petition No. 5773 of 2008.


                                        Page No.1 of 2
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                   Neeta Sawant                                 202-WP-5773-2008&WP-4618-2025 (CIVIL).docx



                                                         CORAM : ALOK ARADHE, CJ. &
                                                                      SANDEEP V. MARNE, J.

DATED : 13 AUGUST 2025.

P.C :

1) Affidavit filed on behalf of Respondent No. 2 is taken on record. Mr. Chandurkar, the learned Additional Government Pleader prays for short adjournment to enable him to seek instructions. List next week.

[SANDEEP V. MARNE, J.] [CHIEF JUSTICE] Digitally signed by NEETA NEETA SHAILESH SHAILESH SAWANT SAWANT Date:

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