Bombay High Court
Anax Industries Private Limited And Anr vs The State Of Maharashtra Thr Its ... on 13 August, 2025
Neeta Sawant 202-WP-5773-2008&WP-4618-2025 (CIVIL).docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 5773 OF 2008
Bilcare Limited and Ors. .....Petitioners
: Versus :
State of Maharashtra through Industries,
Energy and Labour Department and Ors. ....Respondents
WITH
WRIT PETITION NO. 4618 OF 2025
Anax Industries Private Ltd.
and others .....Petitioners
: Versus :
The State of Maharashtra through
its Secretary to the Industries, Energy and
Labour Department and Ors. ....Respondents
Mr. G.S. Godbole,Senior Advocate with Mr. Parag Kabadi, Ms. Drishti
Gudhaka i/b DSK Legal, for Petitioners in both petitions.
Mrs. Neha S. Bhide, Government Pleader with Mr. O. A. Chandurkar,
Additional Government Pleader with Mrs. Gauri Raghuwanshi, AGP for
Respondent Nos. 1,4 and 5-State in Writ Petition No. 5773 of 2008 and for
Respondent Nos. 1, 3, 4 and 5-State in Writ Petition No.4618 of 2025.
Ms. Shehnaz V. Bharucha i/b A.A. Ansari, for Respondent No.2 in Writ
Petition No. 5773 of 2008.
Ms. Shyamali Gadre (through V.C.) with A. Kulkarni i/b Little & Co., for
Respondent No.3-MIDC in Writ Petition No. 5773 of 2008.
Page No.1 of 2
Wednesday, 13 August 2025
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Neeta Sawant 202-WP-5773-2008&WP-4618-2025 (CIVIL).docx
CORAM : ALOK ARADHE, CJ. &
SANDEEP V. MARNE, J.
DATED : 13 AUGUST 2025.
P.C :
1) Affidavit filed on behalf of Respondent No. 2 is taken on record. Mr. Chandurkar, the learned Additional Government Pleader prays for short adjournment to enable him to seek instructions. List next week.
[SANDEEP V. MARNE, J.] [CHIEF JUSTICE] Digitally signed by NEETA NEETA SHAILESH SHAILESH SAWANT SAWANT Date:
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