Section 99(1)(c) in The Tripura Land Revenue And Land Reforms Act, 1960

[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(1)(c) in The Tripura Land Revenue And Land Reforms Act, 1960

(c)the raiyat is entitled to plant trees on his land, to enjoy the products thereof and to fell, utilise or dispose of the timber of any trees on his land.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 99(1)(c) in The Tripura Land Revenue And Land Reforms Act, 1960