Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4)(e) in The U.P. Industrial Employment Model Standing Orders, 1991

(e)Every apprentice shall be provided with an apprentice card in Form-F which shall be surrendered on his obtaining permanent employment.