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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Chattisgarh - Subsection

Section 60(1)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)satisfies the Registrar that the debt is a sum then due and that he has demanded payment thereof and has not received satisfaction within a reasonable time; and