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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(2)(a) in The Manipur (Hill Areas) District Councils Act, 1971

(a)declare that any area in any autonomous district which is, or is intended to be, included within the limits of any municipality, cantonment or town committee shall cease to be a part of such autonomous district;