Section 1 in The Bombay Prevention Of Begging Act, 1959 [Delhi Extension]
1. Short title, extent, commencement and repeal of corresponding laws and provisions.-
(1)This Act may be called the Bombay Prevention of Begging Act, 1959.(2)It extends to the whole of the Union Territory, Delhi.(3)It shall come into force on such date as the Chief Commissioner may by notification in the Delhi Gazette, appoint.
