Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 201 in The Navy (Pension) Regulations, 1964 201. Definition of "claimant". - For the purpose of regulations 202; 205 and 206 the term "claimant" shall mean the Captain Naval Barracks.
