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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(3)(j) in The Delhi Apartment ownership Act, 1986

(j)election of a President of the Association of Apartment Owners from among the apartment owners, who shall preside over the meetings of the Board and of the Association of Apartment Owners.