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State of Haryana - Section

Section 41A in The Punjab Agricultural Produce Markets (General) Rules, 1962

41A. Relaxation in rules.

[Section 43] - The State Government may, on being satisfied with the sufficient reasons, grant relaxation to any Government or Semi Government agency from the provisions of these rules] [Rule 41 and 41A added by Haryana Government Notification No. 308-AS-(I)- 2008/1749, Dated 2.2.2008.]