Uttarakhand High Court
Vijay Pal Singh & Others vs State Of Uttarakhand & Others on 5 June, 2015
Author: K.M. Joseph
Bench: K.M. Joseph, V.K. Bist
WPSB No. 212 of 2015 Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist. J. Mr. K.P. Upadhyay, Advocate for the petitioners.
Admit.
Mr. S.S. Chauhan, Deputy Advocate General accepts notice on behalf of respondent all the respondents.
Respondents are given six weeks' time to file counter affidavit(s). List thereafter.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 05.06.2015 05.06.2015 Rathour