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[Cites 0, Cited by 0] [Section 361(1)] [Section 361] [Entire Act]

Bengal Presidency - Subsection

Section 361(1)(p) in Police Regulations, Bengal , 1943

(p)The Assistant Sub-Inspector on duty in the boat shall keep a mufassil diary in duplicate, recording therein his proceedings during his tour of duty and submit it on relief to the officer-in-charge. The duplicate copy of the diary shall be sent each day to the Circle Inspector.