Himachal Pradesh High Court
Sukhwinder Singh vs . State Of H.P. on 13 May, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sukhwinder Singh vs. State of H.P. .
Cr.MP(M) No.97 of 2024 13.05.2024 Present: Mr. George, Advocate, for the petitioner.
Mr. Navlesh Verma, Additional Advocate General with Ms.Swati Draik, Deputy Advocate General, for the respondent/State.
Fresh status report alongwith copy of compact disc (CD) stands filed.
Learned counsel for the petitioner seeks time to go through the same.
As prayed, list on 17.05.2024.
( Sushil Kukreja ) Judge May 13, 2024 (reena) ::: Downloaded on - 13/05/2024 20:36:15 :::CIS