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[Cites 0, Cited by 1] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(9) in The National Investigation Agency Act, 2008

(9)[ When more than one Special Court is designated for an area or areas, the senior-most Judge shall distribute the business among them.] [Substituted by Act No. 16 of 2019, dated 24.7.2019.]