Bombay High Court
Nishigandha Ramchandra Naik vs Haffkine Institute For Training ... on 24 February, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 302 OF 2020
Nishigandha Ramchandra Naik ....Petitioner
V/S
State Of Maharashtra And Anr. ....Respondent
Dr.Abhinav Chandrachud a/w Mr.Amogh Singh, Ms.Jayshri Manjrekar and Sonali Gargade i/b Solicis Lex, for Petitioner Ms.P.H.Kantharia-Government Pleader a/w Mr.Himanshu Takke-AGP for the R No.1-State. Mr Vishwajeet Sawant, Sr Counsel a/w Ms.Tanaya Patankar i/b Nutan Patankar for R No.2.
CORAM : NITIN JAMDAR &
M. S. KARNIK, JJ
DATE : 24th February, 2020
P.C. :
Stand over to 25/02/2020.
( ASSOCIATE )
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