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Union of India - Section

Section 285 in The Dedicated Freight Corridor Railway General Rules, 2018

285. Appendix.

- Appendix contains the description of authority or Form and the relevant provision of the rule which apply thereto for the purpose of these Rules.AppendixList of Authorities to be used During Train Working
Form Number Rule Number Description of Authority to be used
1. 65(a) Disconnection or Reconnection Notice.
2. 97(2)(a) Paper Line Clear Ticket
3. 103(2)(b) Shunting Order
4. 117(6) Authority To Proceed during prolonged failure ofsignals on double line section in Automatic Block System.
5. 136(2)(b) Authority to receive a train on an ObstructedLine
6. 137(1)(d) Authority to receive a train on a Non-signalledline
7. 138(1)(b) Authority to start from a Non-signalled line ora line provided by common departure signal.
8. 155(1) Caution Order
9. 155(6) Nil-Caution Order
10. 211(3)(a) Advance Authority to pass defective approachsignals at `ON" position.
11. 211(3)(b) Authority to pass defective approach signals at`ON" position.
12. 212(1)(c) Authority to pass defective departing signals at`ON" or defective position
13. 218(2) Message to be exchanged between Station Mangersfor introduction of Temporary Single Line Working on a doubleline section.
14. 218(4)(e) Authority for Temporary Single Line Working on adouble line.
15. 218(5)(b) The Following Train System Authority To Proceed
16. 218(10) Authority to receive a train during TemporarySingle Line Working on a double line approaching on wrong line.
17. 218(11)(C) Message to be exchanged between Station Mangersfor restoration of normal working after Temporary Single LineWorking.
18. 227(6) Authority To Proceed Without Line Clear andProceed into an occupied block section.
19. 257(d) Motor Trolley Following Permit.
20. 259(1) Working of a Motor Trolley or Lorry or RailDolly on full block.
Form 2[See Rule 97(2) (a)]Sr. No._____Dedicated Freight Corridor RailwayPaper Line Clear Ticket(Loco Pilot and Record)*UP or DNName of Station_____________Date __/___/20__Time__ hour_____minutesPaper Line Clear working between ______________ station and ______________ station.Line Clear asked by ___________________(Name of Station Master on duty) from ____________ Station Master on duty at __________________station for train No.__________*UP or DN.Through______________________________ (Means of communication).Last train in the block section was ______________*UP or DN, which cleared block section at___________station.Line clear *granted or received under Private Number _____________________ (in words) _______ (in figures).___________________________________________________________________________* ToThe Loco Pilot of Train No. __________________Line is clear and you are authorised to proceed to ______________ (station).*Authority to pass Signal at `ON' position(For Double Line only when Line clear cannot be obtained on block instrument.)You are authorised to pass *Starter or *Intermediate Starter or *Advanced Starter at `ON'._____________Signature of Station MasterStation Stamp*Signature of Loco PilotDate __/___/20 ____Time___ hour------minutes*Strike out whichever is not applicable.Form 3[See Rule 103(2) (b)]Sr. No.______Dedicated Freight Corridor RailwayShunting Order(Loco Pilot, Guard and Record)Station_____________Date __/___/20__Time__ hour_____minutesToThe Loco Pilot of Train No._______________ *UP or DOWN.Please perform shunting as indicated below as per instructions of Station staff or Guard: