Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 86] [Entire Act] Bengal Presidency - Subsection Section 86(14) in Bengal Excise Act, 1909 (14)[ for regulating the disposal or destruction of articles or things confiscated or seized under the provisions of this Act.] [Clause (14) Substituted by Section 60(4) of the Bengal Excise (Amendment) Act, 1965 (West Bengal Act 39 of 1965).]
