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Karnataka High Court

Mohammad Yasin S/O Badesab Sabar vs The State Of Karnataka, on 3 January, 2013

Author: H.N.Nagamohan Das

Bench: H.N.Nagamohan Das

                           :1:



        IN THE HIGH COURT OF KARNATAKA
           CIRCUIT BENCH AT DHARWAD

       DATED THIS THE 03rd DAY OF JANUARY 2013
                        PRESENT
     THE HON'BLE MR.JUSTICE H.N.NAGAMOHAN DAS
                          AND
      THE HON'BLE MR.JUSTICE V.SURI APPA RAO
       WRIT APPELAL NOs.31252-31266/2012 (EDN)

BETWEEN:

1.   MOHAMMAD YASIN S/O BADESAB SABAR
     AGE: 22 YEARS, OCC: STUDENT,
     R/O: YERGATTI, TQ: SAVADATTI,
     DIST: BELGAUM. (REG.NO:315EE09024).

2.   BABURAO S/O M.KADAM.
     AGE: 21 YEARS, OCC: STUDENT,
     R/O: M.L.BHARTESH POLYTECHNIC
     COLLEGE, BELGAUM.

3.   RAHUL S/O RAVINDRA PATIL
     AGE: 21 YEARS, OCC: STUDENT,
     R/O:H.NO.433, SANGAM NAGAR,
     GOUNDWAD, BELGAUM.
     (REG NO 315 CS 10034)

4.   PARVATI STHAVARMATH
     AGE: 20 YEARS, OCC: STUDENT,
     R/O.C/O A.G.MUNOOLI, SECTOR NO.9,
     PLOT NO.2001M
     M.M.EXTENSION, ANJANEYA
     NAGAR, BELGAUM.
                             :2:


5.    SHABAAZ S/O ABDUL BARI,
      AGE: 20 YEARS, OCC: STUDENT,
      R/O.H.NO.3793/B1,
      KOTWAL GALLI, BELGAUM.
      (REG.NO.315 CS 09085)

6.    SUFIYAN S/O ABDUL BARI,
      AGE: 20 YEARS, OCC: STUDENT,
      R/O.H.NO.3793/B1, KOTWAL GALLI,
      BELGAUM. (REG.NO.315 CS 10052)

7.    SANIYA D/O ABDUL BARI SANADI
      AGE: 20 YEARS, OCC: STUDENT,
      R/O.H.NO.3793/B1, KOTWAL GALLI,
      BELGAUM. (REG.NO.315 CS 10042)

8.    DESMOND S/O MICHEAL NALFAROSHI
      AGE: 20 YEARS, OCC: STUDENT,
      R/O: H.NO.76, NIRMAL NAGAR, MODAGE,
      BELGAUM. (REG.NO.315 EC 09021)

9.    PARSHURAM S/O B JAKKANNAVR
      AGE: 23 YEARS, OCC: STUDENT,
      R/O: GANESH NAGAR SAMBRA
      BELGAUM. (REG.NO.315 EC 09055)

10.   SANMEET S/O MAHADEV SHAHAJANAVAR,
      AGE: 21 YEARS, OCC: STUDENT,
      R/O.H.NO.663, KATI GALLI, YAMKANMARDI,
      BELGAUM.
      (REG.NO.315 CS 08065)

11.   HAZOORALAM S/O AFZAL AHMED,
      AGE : 22 YEARS, OCC : STUDENT,
      R/O.SHAPUR, BELGAUM.
      (REG.NO.315 CS 09029)

12.   WASIMRAJ S/O IMAMHUSSAIN BALEKUNDRI
      AGE : 21 YEARS, OCC : STUDENT
      R/O.ZAKRIYA GALLI,
                             :3:


      OLD GANDHI NAGAR,
      BELGAUM. (REG.NO.315 CS 10060)

13.   SHAHID S/O DADAPEER SHAIKH
      AGE : 19 YEARS, OCC : STUDENT,
      R/O.SRI NAGAR,
      BELGAUM.

14.   NIKITA D/O RAVI SUPPANNAVAR,
      AGE : 20 YEARS, OCC : STUDENT,
      R/O.H.NO.81, GANGAI GALLI, MAJGAOUN
      BELGAUM. (REG.NO.315 CS 10021)

15.   JOSHNA D/O MALAPPA HEBBELKAR,
      AGE : 20 YEARS, OCC : STUDENT,
      R/O.RAGUNATH PET ANGOL
      BELGAUM. (REG.NO.315 CS 10017)
                                             ... APPELLANTS
(BY SRI. RAJASHEKHAR BURJI, ADV.,)

AND

1.    THE STATE OF KARNATAKA,
      REP.BY ITS SECRETARY, DEPARTMENT
      OF HIGHER EDUCATION, VIDHAN SOUDAHA
      BANGALORE.

2.    THE DIRECTOR OF TECHNICAL EDUCATION
      DEPARTMENT OF TECHNICAL EDUCATION
      PALACE ROAD BANGALORE 1.

3.    THE PRINCIPAL,
      MOTI CHAND LENGADE BHARATESH
      POLYTECHNIC COLLEGE, BELGAUM.
      COLLEGE CODE 315, BELGAUM.
                                            ...RESPONDENTS
(BY SRI. DINESH RAO, GA FOR R1 AND R2)

    THESE APPEALS ARE FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
                               :4:


ORDER OF THE LEARNED SINGLE JUDGE PASSED IN W.P.
NO.70591-613/2012 DATED 16.11.2012 ETC.,

     THESE APPEALS COMING ON FOR ORDERS THIS DAY
H.N.NAGAMOHAN DAS J., DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel on both side submit that the identical matter W.A. No.31203/2012 vide order dated 06.12.2012 came to be dismissed.

For the reasons stated in the order dated 06.12.2012 in W.A. No.31203/2012 these writ appeals are hereby dismissed.

Sd/-

JUDGE Sd/-

JUDGE Bs