Karnataka High Court
Mohammad Yasin S/O Badesab Sabar vs The State Of Karnataka, on 3 January, 2013
Author: H.N.Nagamohan Das
Bench: H.N.Nagamohan Das
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IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 03rd DAY OF JANUARY 2013
PRESENT
THE HON'BLE MR.JUSTICE H.N.NAGAMOHAN DAS
AND
THE HON'BLE MR.JUSTICE V.SURI APPA RAO
WRIT APPELAL NOs.31252-31266/2012 (EDN)
BETWEEN:
1. MOHAMMAD YASIN S/O BADESAB SABAR
AGE: 22 YEARS, OCC: STUDENT,
R/O: YERGATTI, TQ: SAVADATTI,
DIST: BELGAUM. (REG.NO:315EE09024).
2. BABURAO S/O M.KADAM.
AGE: 21 YEARS, OCC: STUDENT,
R/O: M.L.BHARTESH POLYTECHNIC
COLLEGE, BELGAUM.
3. RAHUL S/O RAVINDRA PATIL
AGE: 21 YEARS, OCC: STUDENT,
R/O:H.NO.433, SANGAM NAGAR,
GOUNDWAD, BELGAUM.
(REG NO 315 CS 10034)
4. PARVATI STHAVARMATH
AGE: 20 YEARS, OCC: STUDENT,
R/O.C/O A.G.MUNOOLI, SECTOR NO.9,
PLOT NO.2001M
M.M.EXTENSION, ANJANEYA
NAGAR, BELGAUM.
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5. SHABAAZ S/O ABDUL BARI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.H.NO.3793/B1,
KOTWAL GALLI, BELGAUM.
(REG.NO.315 CS 09085)
6. SUFIYAN S/O ABDUL BARI,
AGE: 20 YEARS, OCC: STUDENT,
R/O.H.NO.3793/B1, KOTWAL GALLI,
BELGAUM. (REG.NO.315 CS 10052)
7. SANIYA D/O ABDUL BARI SANADI
AGE: 20 YEARS, OCC: STUDENT,
R/O.H.NO.3793/B1, KOTWAL GALLI,
BELGAUM. (REG.NO.315 CS 10042)
8. DESMOND S/O MICHEAL NALFAROSHI
AGE: 20 YEARS, OCC: STUDENT,
R/O: H.NO.76, NIRMAL NAGAR, MODAGE,
BELGAUM. (REG.NO.315 EC 09021)
9. PARSHURAM S/O B JAKKANNAVR
AGE: 23 YEARS, OCC: STUDENT,
R/O: GANESH NAGAR SAMBRA
BELGAUM. (REG.NO.315 EC 09055)
10. SANMEET S/O MAHADEV SHAHAJANAVAR,
AGE: 21 YEARS, OCC: STUDENT,
R/O.H.NO.663, KATI GALLI, YAMKANMARDI,
BELGAUM.
(REG.NO.315 CS 08065)
11. HAZOORALAM S/O AFZAL AHMED,
AGE : 22 YEARS, OCC : STUDENT,
R/O.SHAPUR, BELGAUM.
(REG.NO.315 CS 09029)
12. WASIMRAJ S/O IMAMHUSSAIN BALEKUNDRI
AGE : 21 YEARS, OCC : STUDENT
R/O.ZAKRIYA GALLI,
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OLD GANDHI NAGAR,
BELGAUM. (REG.NO.315 CS 10060)
13. SHAHID S/O DADAPEER SHAIKH
AGE : 19 YEARS, OCC : STUDENT,
R/O.SRI NAGAR,
BELGAUM.
14. NIKITA D/O RAVI SUPPANNAVAR,
AGE : 20 YEARS, OCC : STUDENT,
R/O.H.NO.81, GANGAI GALLI, MAJGAOUN
BELGAUM. (REG.NO.315 CS 10021)
15. JOSHNA D/O MALAPPA HEBBELKAR,
AGE : 20 YEARS, OCC : STUDENT,
R/O.RAGUNATH PET ANGOL
BELGAUM. (REG.NO.315 CS 10017)
... APPELLANTS
(BY SRI. RAJASHEKHAR BURJI, ADV.,)
AND
1. THE STATE OF KARNATAKA,
REP.BY ITS SECRETARY, DEPARTMENT
OF HIGHER EDUCATION, VIDHAN SOUDAHA
BANGALORE.
2. THE DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD BANGALORE 1.
3. THE PRINCIPAL,
MOTI CHAND LENGADE BHARATESH
POLYTECHNIC COLLEGE, BELGAUM.
COLLEGE CODE 315, BELGAUM.
...RESPONDENTS
(BY SRI. DINESH RAO, GA FOR R1 AND R2)
THESE APPEALS ARE FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
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ORDER OF THE LEARNED SINGLE JUDGE PASSED IN W.P.
NO.70591-613/2012 DATED 16.11.2012 ETC.,
THESE APPEALS COMING ON FOR ORDERS THIS DAY
H.N.NAGAMOHAN DAS J., DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel on both side submit that the identical matter W.A. No.31203/2012 vide order dated 06.12.2012 came to be dismissed.
For the reasons stated in the order dated 06.12.2012 in W.A. No.31203/2012 these writ appeals are hereby dismissed.
Sd/-
JUDGE Sd/-
JUDGE Bs