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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

26. Form of postal ballot paper.

- Every postal ballot paper shall have a counterfoil attached thereto, and the said ballot paper and the counterfoil shall be in such form, and the particulars therein shall be in such language or languages as the State Election Commission may direct.