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[Cites 0, Cited by 0] [Section 389(1)] [Section 389] [Entire Act]

State of Gujarat - Subsection

Section 389(1)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)carrying any municipal drain through, across or under any street or any place laid out as or intended for a street or across any cellar or vault under any street-under sub-section (1) of section 155;