Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(1) in The Centre for Environmental Planning and Technology University Act, 2005 (1)Subject to the provisions of this Act, the Governing Body shall be responsible for framing the broad policy in relation to matters of the University.
