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Union of India - Section

Section 1 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

1. Short title and commencement .-

(1)These regulations may be called the National Waterways, Safety of Navigation and Shipping Regulations, 2002.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)These regulations extend to all National Waterways.