Section 9(1) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989
(1)The relative seniority of members of the service shall be determined on the basis of appointment made to a category at the time of initial constitution under Rule 8 of these rules; provided that if the seniority of any such member had not been specifically determined by the Government in accordance with the rules applicable to members of a similar service under Government.
