Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968 12. Name(s) and address(es) of the Trade Union(s), if any, associated with the dispute.
