Himachal Pradesh High Court
Unknown vs Nitin V. State on 21 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CrMP(M) No. 2777 of 2022 21.12.2022 Present Mr. Rahul Jaswal, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Narinder Guleria, Additional Advocates General with Ms. Svaneel Jaswal, Deputy Advocate General and Mr. Sunny Dhatwalia, Assistant Advocate General, for and alongwith respondents.
Notice. Mr. Sudhir Bhatnagar, learned Additional Advocate General accepts notice on behalf of the respondent-State. He prays for and is granted time to produce record/status report on the next date of hearing.
List on 2.1.2022.
(Sandeep Sharma) Judge December 21, 2022 (vikrant) ::: Downloaded on - 21/12/2022 20:34:55 :::CIS