Orissa High Court
State Of Orissa vs Adikanda Sahoo .... Opp.Party on 18 October, 2023
Author: M.S.Sahoo
Bench: M.S.Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLLP No.21 of 2009
State of Orissa .... Petitioner
Mr. Sangram Das, Standing Counsel (Vig.)
-versus-
Adikanda Sahoo .... Opp.party
CORAM:
JUSTICE M.S.SAHOO
ORDER
18.10.2023 Order No. Hybrid Mode
04. M.C. No.40 of 2014
1. This misc case has been filed for condonation of delay of 10 days.
2. Issue notice to the opposite party by registered post with A.D. Let requisites be filed by 01.11.2023.
3. List this matter after S.R. ( M.S.Sahoo) Judge Gs Signature Not Verified Digitally Signed Signed by: GAGAN BIHARI SAMAL Reason: Authentication Location: ohc Date: 22-Oct-2023 12:39:04