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Bombay High Court

Babasaheb Haribhau Rathod vs The Additional Commissioner Tribal ... on 15 July, 2025

Author: Manish Pitale

Bench: Manish Pitale

                                                              Paucity of Time



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                Matters adjourned due to paucity of time

                                  ***
 Mr. A. B. Girase, Government Pleader, for Respondent/State
 Mr. M. M. Nerlikar, Addl. Government Pleader, for Respondent/State.
 Mr. S. D. Ghayal, Addl. Government Pleader, for Respondent/State.
 Mr. S. P. Sonpawale, AGP for Respondent/State.
 Mr. V. M. Kagne, AGP for Respondent/State.
 Mr. R. K. Ingole, AGP for Respondent/State.
 Ms. Saie S. Joshi, AGP for Respondent/State.
 Ms. Neha B. Kamble, AGP for Respondent/State.
                                  ***

                                CORAM : MANISH PITALE AND
                                        Y. G. KHOBRAGADE, JJ.

                                DATE     : 15th JULY 2025.
P. C. :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

Matters Date 970 WRIT PETITION NO. 5345 OF 2009 971 WRIT PETITION NO. 10065 OF 2015 WITH WRIT PETITION NO. 10546 OF 2015 WITH WRIT PETITION NO. 9086 OF 2015 WITH WRIT PETITION NO. 10956 OF 2015 WITH WRIT PETITION NO. 11067 OF 2015 972 WRIT PETITION NO. 1656 OF 2017 29.08.2025 973 WRIT PETITION NO. 8138 OF 2017 in 'urgent admission' 974 WRIT PETITION NO. 12049 OF 2017 category 975 WRIT PETITION NO. 4132 OF 2019 WITH WRIT PETITION NO. 4006 OF 2019 WITH WRIT PETITION NO. 4133 OF 2019 976 WRIT PETITION NO. 6435 OF 2019 WITH CIVIL APPLICATION NO. 3630 OF 2024 Page 1 of 6 Paucity of Time IN WP/6435/2019 WITH WRIT PETITION NO. 5748 OF 2018 29.08.2025 977 WRIT PETITION NO. 6504 OF 2019 in 'urgent admission' 978 WRIT PETITION NO. 6823 OF 2019 category 979 WRIT PETITION NO. 6864 OF 2019 980 WRIT PETITION NO. 7118 OF 2019 981 WRIT PETITION NO. 7265 OF 2019 982 WRIT PETITION NO. 7897 OF 2019 WITH WRIT PETITION NO. 1904 OF 2016 983 WRIT PETITION NO. 8163 OF 2019 984 WRIT PETITION NO. 8718 OF 2019 985 WRIT PETITION NO. 8929 OF 2019 986 WRIT PETITION NO. 9553 OF 2019 02.09.2025 987 WRIT PETITION NO. 10980 OF 2019 in 'urgent admission' WITH WRIT PETITION NO. 9172 OF 2019 category 988 WRIT PETITION NO. 12035 OF 2019 989 WRIT PETITION NO. 12514 OF 2019 WITH WRIT PETITION NO. 12507 OF 2019 990 WRIT PETITION NO. 13602 OF 2019 991 WRIT PETITION NO. 8227 OF 2021 WITH CIVIL APPLICATION NO. 5646 OF 2024 IN WP/8227/2021 992 WRIT PETITION NO. 8502 OF 2021 WITH WRIT PETITION NO. 8554 OF 2021 993 WRIT PETITION NO. 10606 OF 2021 994 WRIT PETITION NO. 11544 OF 2021 995 WRIT PETITION NO. 12012 OF 2021 996 WRIT PETITION NO. 13819 OF 2021 03.09.2025 WITH CIVIL APPLICATION NO. 5695 OF 2025 in 'urgent admission' IN WP/13819/2021 category 997 WRIT PETITION NO. 14187 OF 2021 998 WRIT PETITION NO. 697 OF 2023 999 WRIT PETITION NO. 738 OF 2023 1000 WRIT PETITION NO. 1780 OF 2023 1001 WRIT PETITION NO. 2190 OF 2023 1002 WRIT PETITION NO. 3162 OF 2023 1003 WRIT PETITION NO. 3382 OF 2023 1004 WRIT PETITION NO. 4301 OF 2023 1005 WRIT PETITION NO. 4305 OF 2023 04.09.2025 1006 WRIT PETITION NO. 4743 OF 2023 in 'urgent admission' 1007 WRIT PETITION NO. 4745 OF 2023 category 1008 WRIT PETITION NO. 5826 OF 2023 1009 WRIT PETITION NO. 6270 OF 2023 Page 2 of 6 Paucity of Time 1010 WRIT PETITION NO. 6330 OF 2023 04.09.2025 1011 WRIT PETITION NO. 6610 OF 2023 in 'urgent admission' 1012 WRIT PETITION NO. 6685 OF 2023 category 1013 WRIT PETITION NO. 7468 OF 2023 1015 WRIT PETITION NO. 9507 OF 2023 1016 WRIT PETITION NO. 9620 OF 2023 1017 WRIT PETITION NO. 9887 OF 2023 1018 WRIT PETITION NO. 10333 OF 2023 1019 WRIT PETITION NO. 10491 OF 2023 1020 WRIT PETITION NO. 10929 OF 2023 08.09.2025 WITH WRIT PETITION NO. 11786 OF 2023 in 'urgent admission' 1021 WRIT PETITION NO. 11936 OF 2023 category WITH WRIT PETITION NO. 14627 OF 2019 1022 WRIT PETITION NO. 12200 OF 2023 1023 WRIT PETITION NO. 12219 OF 2023 1024 WRIT PETITION NO. 12653 OF 2023 1025 WRIT PETITION NO. 12774 OF 2023 1026 WRIT PETITION NO. 12859 OF 2023 1027 WRIT PETITION NO. 12904 OF 2023 1028 WRIT PETITION NO. 13097 OF 2023 1029 WRIT PETITION NO. 13615 OF 2023 1030 WRIT PETITION NO. 13788 OF 2023 1031 WRIT PETITION NO. 14016 OF 2023 09.09.2025 WITH WRIT PETITION NO. 14034 OF 2023 in 'urgent admission' WITH WRIT PETITION NO. 14021 OF 2023 category WITH WRIT PETITION NO. 14022 OF 2023 1032 WRIT PETITION NO. 14141 OF 2023 1033 WRIT PETITION NO. 14168 OF 2023 1034 WRIT PETITION NO. 14514 OF 2023 1035 WRIT PETITION NO. 14983 OF 2023 1036 WRIT PETITION NO. 15053 OF 2023 1037 WRIT PETITION NO. 278 OF 2025 1038 WRIT PETITION NO. 655 OF 2025 1039 WRIT PETITION NO. 700 OF 2025 1040 WRIT PETITION NO. 703 OF 2025 1041 WRIT PETITION NO. 1271 OF 2025 1042 WRIT PETITION NO. 1390 OF 2025 10.09.2025 1043 WRIT PETITION NO. 1416 OF 2025 in 'urgent admission' WITH CIVIL APPLICATION NO. 2737 OF 2025 category IN WP/1416/2025 WITH CIVIL APPLICATION NO. 4749 OF 2025 IN WP/1416/2025 1044 WRIT PETITION NO. 1717 OF 2025 Page 3 of 6 Paucity of Time 1045 WRIT PETITION NO. 1728 OF 2025 10.09.2025 WITH WRIT PETITION NO. 1729 OF 2025 in 'urgent admission' 1046 WRIT PETITION NO. 1931 OF 2025 category 1047 WRIT PETITION NO. 2023 OF 2025 1048 WRIT PETITION NO. 2270 OF 2025 1049 WRIT PETITION NO. 3039 OF 2025 1050 WRIT PETITION NO. 4228 OF 2025 1051 WRIT PETITION NO. 5239 OF 2025 11.09.2025 1052 WRIT PETITION NO. 5397 OF 2025 in 'urgent admission' 1053 WRIT PETITION NO. 5415 OF 2025 category 1054 WRIT PETITION NO. 6224 OF 2025 1055 PUBLIC INTEREST LITIGATION NO. 148 OF 2013 1056 PUBLIC INTEREST LITIGATION (STAMP) NO. 39655 OF 2023 1057 WRIT PETITION NO. 1094 OF 2021 1058 WRIT PETITION NO. 10879 OF 2021 WITH WRIT PETITION NO. 10927 OF 2021 WITH WRIT PETITION NO. 10883 OF 2021 WITH WRIT PETITION NO. 10929 OF 2021 WITH WRIT PETITION NO. 10930 OF 2021 WITH WRIT PETITION NO. 10911 OF 2021 WITH WRIT PETITION NO. 10875 OF 2021 WITH WRIT PETITION NO. 10928 OF 2021 WITH WRIT PETITION NO. 10913 OF 2021 WITH WRIT PETITION NO. 10906 OF 2021 WITH WRIT PETITION NO. 10880 OF 2021 WITH WRIT PETITION NO. 10885 OF 2021 12.09.2025 WITH WRIT PETITION NO. 10907 OF 2021 in 'due admission' WITH WRIT PETITION NO. 10932 OF 2021 category WITH WRIT PETITION NO. 10915 OF 2021 WITH WRIT PETITION NO. 10933 OF 2021 WITH WRIT PETITION NO. 10901 OF 2021 WITH WRIT PETITION NO. 10931 OF 2021 1059 WRIT PETITION NO. 12778 OF 2021 1060 WRIT PETITION NO. 13026 OF 2021 1061 WRIT PETITION NO. 4946 OF 2023 1062 WRIT PETITION NO. 11542 OF 2023 1063 WRIT PETITION NO. 11734 OF 2023 1064 WRIT PETITION NO. 12649 OF 2023 1065 WRIT PETITION NO. 13063 OF 2023 1066 WRIT PETITION NO. 13113 OF 2023 WITH CA/13643/2023 IN WP/13113/2023 Page 4 of 6 Paucity of Time 1067 WRIT PETITION NO. 13182 OF 2023 1068 WRIT PETITION NO. 13919 OF 2023 1069 WRIT PETITION NO. 14605 OF 2023 1070 WRIT PETITION NO. 14627 OF 2023 15.09.2025 1071 WRIT PETITION NO. 93 OF 2025 in 'due admission' 1072 WRIT PETITION NO. 428 OF 2025 category 1073 WRIT PETITION NO. 501 OF 2025 1074 WRIT PETITION NO. 654 OF 2025 1075 WRIT PETITION NO. 763 OF 2025 1076 WRIT PETITION NO. 764 OF 2025 1077 WRIT PETITION NO. 1003 OF 2025 1078 WRIT PETITION NO. 1028 OF 2025 1079 WRIT PETITION NO. 1033 OF 2025 1080 WRIT PETITION NO. 1110 OF 2025 16.09.2025 1081 WRIT PETITION NO. 1180 OF 2025 in 'due admission' 1082 WRIT PETITION NO. 3230 OF 2025 category 1083 WRIT PETITION NO. 3233 OF 2025 1084 WRIT PETITION NO. 3234 OF 2025 1085 WRIT PETITION NO. 3962 OF 2025 1086 WRIT PETITION NO. 3980 OF 2025 1087 WRIT PETITION NO. 3981 OF 2025 1088 WRIT PETITION NO. 3991 OF 2025 1089 WRIT PETITION NO. 4081 OF 2025 1090 WRIT PETITION NO. 4591 OF 2025 1091 WRIT PETITION NO. 5231 OF 2025 1092 WRIT PETITION NO. 5238 OF 2025 1093 WRIT PETITION NO. 5241 OF 2025 18.09.2025 1094 WRIT PETITION NO. 5279 OF 2025 in 'due admission' WITH WRIT PETITION NO. 5285 OF 2025 category WITH WRIT PETITION NO. 5274 OF 2025 1095 WRIT PETITION NO. 5684 OF 2025 1096 PUBLIC INTEREST LITIGATION NO. 74 OF 2023 1097 PUBLIC INTEREST LITIGATION NO. 19 OF 2024 1098 WRIT PETITION NO. 3043 OF 2011 12.09.2025 final hearing

2. In several of these matters, there are office objections. As such, all office objections shall be removed before the next date.

Paucity of Time

3. The affidavit in reply / rejoinder, if any, shall also be filed on or before the next date.

4. Subject to the compliance of the above, ad-interim orders, if any passed earlier, would continue, until the next date.

(Y. G. KHOBRAGADE, J.) (MANISH PITALE, J.) arp/-