Supreme Court - Daily Orders
M/S Sony India Pvt. Ltd. vs Commissioner Of Customs (Appeals) on 2 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.29 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 18588/2018
(Arising out of impugned final judgment and order dated 19-12-2017
in CA No. 50114/2016 passed by the Custom Excise Service Tax
Appelate Tribunal)
M/S SONY INDIA PVT. LTD. Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS (APPEALS) Respondent(s)
(IA No.80637/2018-CONDONATION OF DELAY IN FILING)
Date : 02-07-2018 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. V. Lakshmikumaran, Adv.
Mr. L. Badri Narayanan, Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Manish Rastogi, Adv.
Mr. Punit Dutt Tyagi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Admit.
Tag with Civil Appeal No. 1827 of 2018.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.03 16:42:21 IST Reason: