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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(1)The walls, ceilings and partitions of every latrine and urinal shall be white washed or colour-washed; and the same shall be repeated at least once in every period of four months.