Section 4(2) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010
(2)The State Government may grant further relaxation in cases of severe and persistent diseases upon recommendation of the committee mentioned in sub-rule (1) along with medical opinion of Principal, Government Medical College, Jaipur/Jodhpur/Bikaner/Ajmer/Kota/ Udaipur, Director, Ayurved, as the case may be.
