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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(6) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(6)The license shall be issued by the licensing authority for the applications received under sub-sections (5) within fifteen (15) days from the date of application.