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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)The minimum width of the means of access (approach road) shall be 6.0 metres and in case of a cul-de-sac having a length less than 150 metres it shall be 4.5 metres.