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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(8) in Central Road Fund (State Roads) Rules, 2014

(8)The revised estimates relating to projects of economic importance and inter-State connectivity, if any, shall be considered by the Central Government and revised estimates of any other projects shall not be considered.] [Substituted by Notification No. G.S.R. 1521(E), dated 18.12.2017 (w.e.f. 24.7.2014).]