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[Cites 0, Cited by 0] [Section 50A] [Entire Act]

State of Tamilnadu - Subsection

Section 50A(iv) in Tamil Nadu Pension Rules, 1978

(iv)[ In the case of pensioners / family pensioners who are in receipt of more than one pension, the dearness allowance where admissible shall be calculated on the total of all pensions taken together.] [Rule 50-A(iv) added- G.O.Ms.No. 74, Finance (Pension) Department, dated 01-03-1999.]]