Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Deepak Sood vs Hemant Kumar Kashmiri on 6 November, 2025

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.113                            COURT NO.3                  SECTION XIV-A

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                                    Civil Appeal   No(s).   1459/2025

     DEEPAK SOOD                                                        Appellant(s)

                                                   VERSUS

     HEMANT KUMAR KASHMIRI & ORS.                       Respondent(s)
     IA No. 133030/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 06-11-2025 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) :
Mr. Manoj Swarup, Sr. Adv.(V.C.) Mr. Hamad Tariq, Adv.
Mr. Mukul Kumar, AOR Mr. Mukul Kumar, AOR For Respondent(s) :
Mr. Aditya Dhawan, Adv. Mrs. Kiran Dhawan, Adv. Mr. Anirudh Negi, Adv.
Mr. Saurabh Duggal, Adv. Mr. Akash Baisoya, Adv. Mr. Chander Shekhar Ashri, AOR Ms. Mandakini Singh, Adv. Ms. Ashima Mandla, Adv. Mr. Mrityunjai Singh, AOR Mr. Chander Shekhar Ashri, AOR Mr. Mrityunjai Singh, AOR UPON hearing the counsel the Court made the following O R D E R On the request made on behalf of the learned counsel for the respondents, list the appeal again on Signature Not Verified Digitally signed by SONIA BHASIN Date: 2025.11.06 26th November, 2025.
15:38:39 IST Reason:
(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR