Supreme Court - Daily Orders
Deepak Sood vs Hemant Kumar Kashmiri on 6 November, 2025
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.113 COURT NO.3 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1459/2025
DEEPAK SOOD Appellant(s)
VERSUS
HEMANT KUMAR KASHMIRI & ORS. Respondent(s)
IA No. 133030/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 06-11-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) :
Mr. Manoj Swarup, Sr. Adv.(V.C.) Mr. Hamad Tariq, Adv.
Mr. Mukul Kumar, AOR Mr. Mukul Kumar, AOR For Respondent(s) :
Mr. Aditya Dhawan, Adv. Mrs. Kiran Dhawan, Adv. Mr. Anirudh Negi, Adv.
Mr. Saurabh Duggal, Adv. Mr. Akash Baisoya, Adv. Mr. Chander Shekhar Ashri, AOR Ms. Mandakini Singh, Adv. Ms. Ashima Mandla, Adv. Mr. Mrityunjai Singh, AOR Mr. Chander Shekhar Ashri, AOR Mr. Mrityunjai Singh, AOR UPON hearing the counsel the Court made the following O R D E R On the request made on behalf of the learned counsel for the respondents, list the appeal again on Signature Not Verified Digitally signed by SONIA BHASIN Date: 2025.11.06 26th November, 2025.15:38:39 IST Reason:
(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS ASSISTANT REGISTRAR