Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 8] [Entire Act] Union of India - Subsection Section 8(5) in The Motor Vehicles Act, 1988 (5)No learners licence shall be issued to any applicant unless he [satisfies such conditions] as may be prescribed by the Central Government.
